NITIN W. SAMBRE, M. M. NERLIKAR

90 recorded High Court judgment(s) · 2025–2025

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Courts

Bombay High Court

Disposal nature

DISPOSED OFF	40
DISPOSED OFF AS A WITHDRAWN	14
ALLOWED	12
Disposed-Off	9
DISMISSED	6
C.A. Disposed off	3
DISMISSED AS WITHDRAWN	2
RULE ABSOLUTE	1

Recent judgments

M/S OM INDUSTRIES, THROUGHITS PARTNER, NOOTAN S/O SHRIKRISHNA KHANDELWAL v. DISTRICT INDUSTRIES CENTER, THROUGH ITS GENERAL MANAGER, GONDIA AND ANOTHER — Bombay High Court (2025-07-11)
NAYANA BABAN KATROJWAR AND OTHERS v. THE STATE OF MAHARASHTRA, THR. ITS SECRETARY, HOME DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2025-07-11)
SMT. SABIHA ANJUM SHAKIL FARUQUI v. THE STATE INFORMATION COMMISSIONER, NAGPUR BENCH, MAHA. STATE INFO. COMMISSION, NAGPUR AND ORS. — Bombay High Court (2025-07-11)
KU. YAMINI MADHUKARRAO KALEKAR v. STATE OF MAHARASHTRA, THR. SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2025-07-11)
YOGRAJ S/O RAJIRAM KAPGHATE v. THE STATE OF MAHARASHTRA, THR. SECRETARY, MINISTRY OF HOME AFFAIRS, AND OTHERS — Bombay High Court (2025-07-11)
KARTIK S/O BANDU KOHAD THR. FATHER BANDU RAMBHAU KOHAD v. THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, THROUGH MEMBER SECRETARY — Bombay High Court (2025-07-11)
SMT. NEELA V. DEMPO W/O VASSUDEVA DEMPO AND ANOTHER v. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF MINES, NEW DELHI AND OTHERS — Bombay High Court (2025-07-11)
M/S BINDAL CONSTRUCTION, THR. ITS AUTHORIZED REPRESENTATIVE MR. SHIVANG AMIN v. THE STATE OF MAHA. THR. ITS SEC. WATER RESOURCES DEPT. MANTRALAYA, MUMBAI AND ORS. — Bombay High Court (2025-07-11)
RAJESH BALA @ BALA GAIDHANE AND ANOTHER v. STATE OF MAHARASHTRA, THR. SECRETARY, MINISTRY OF URBAN DEVELOPMENT, MUMBAI AND ORS — Bombay High Court (2025-07-11)
ONKAR S/O NARAYAN RAUT v. THE DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETY, AMRAVATI AND ANOTHER — Bombay High Court (2025-07-11)