NITIN W. SAMBRE, ABHAY J. MANTRI

2,245 recorded High Court judgment(s) · 2023–2025

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Courts

Bombay High Court

2245

Disposal nature

DISPOSED OFF	851
DISMISSED	350
ALLOWED	249
DISPOSED OFF AS A WITHDRAWN	230
C.A. Disposed off	206
DISMISSED AS WITHDRAWN	182
RULE ABSOLUTE	59
PARTLY ALLOWED	49

Recent judgments

SAMARJEET CHATTERJEE S/O SHRI RANJEET KUMAR CHATTERJEE v. UNION OF INDIA, THR. SECY., GOVT. OF INDIA, NEW DELHI AND OTHERS — Bombay High Court (2025-05-09)
VISHESH S/O. SAIBABA BHATPALLIWAR AND ANR. v. UNION OF INDIA, THR. SECY., MINISTRY OF COAL AND MINES, NEW DELHI AND ORS. — Bombay High Court (2025-05-09)
SUMAN D/O NATTHUPRASAD SINGH v. THE CHAIRMAN, DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO. 2, CHANDRAPUR AND OTHERS — Bombay High Court (2025-05-07)
DINESH S/O ANKUSH SAWARKAR v. EXECUTIVE ENGINEER, THR. MAHA. STATE ELECTRIC DISTRIBUTION CO. LTD., NAGPUR AND ORS — Bombay High Court (2025-05-07)
THE CENTRAL PROVIDENT FUND COMMISSIONER, NEW DELHI AND OTHERS v. WAMAN S/O KSHIRSAGAR NANDANWAR AND ORS — Bombay High Court (2025-05-07)
SHIBU S/O JOHN MATHEWS AND OTHERS v. STATE OF MAHA., THR. SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI AND ORS. — Bombay High Court (2025-05-07)
SHRI BAPURAOJI DESHMUKH FOUNDATION, WARDHA THR. VICE PRESIDENT, SURESH BAPURAOJI DESHMUKH v. THE STATE OF MAHARASHTRA, THR. SECRETARY, TECHNICAL EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2025-05-07)
PRAGATI D/O SHANKARRAO JAGTAP v. THE DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE, YAVATMAL THR. CHAIRMAN AND OTHERS — Bombay High Court (2025-05-07)
AMIT S/O. PRAKASH KHANDELWAL AND ANOTHER v. BANK OF BARODA, NAGPUR, THR. ITS PRINCIPAL OFFICER — Bombay High Court (2025-04-02)
ANSH S/O KIRAN GHARAT v. THE SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, THR. ITS MEMBER SEC. NAGPUR — Bombay High Court (2024-11-22)