NITIN W. SAMBRE

107 recorded High Court judgment(s) · 2014–2025

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Courts

Bombay High Court

107

Disposal nature

DISPOSED OFF	36
DISMISSED	17
Disposed off/Dismissed for default	12
DISMISSED AS WITHDRAWN	8
DISPOSED OFF AS A WITHDRAWN	7
Disposed-Off	7
ALLOWED	6
Admitted/Allowed/Granted/Rule Absolute	4

Recent judgments

RADHIKABAI WD/O. RAMLAL MENDHEKAR AND ORS. v. CHUNNILAL NETRAM BOPCHE — Bombay High Court (2025-07-18)
SHESHRAO S/O UDDHAO THAKUR v. THE S.T. CASTE CERTIFICATE SCRUTINY COMMITTEE, THR. MEMBER SECRETARY AND DY. DIRECTOR, AMRAVATI — Bombay High Court (2025-07-18)
KAVITA W/O. MORESHWAR SOR THR. P.O.A. SHR. MORESHWAR S/O CHINTAMAN SOR v. MAHA. REAL ESTATE REGULATORY AUTHORITY, THR. CHAIRMAN, MUMBAI AND ORS. — Bombay High Court (2025-06-27)
VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA/ADIVASI SAH. SANSTHA, MARYADIT THR. MEMBER/REPR., S.R. WALDE v. STATE CO-OP. ELECTION AUTHORITY, THR. AUTHORIZED OFFICER, PUNE AND ORS. — Bombay High Court (2025-06-27)
SHIVAM RAVINDRA PARATE v. THE S.T. CASTE CERTIFICATE SCRUTINY COMMITTEE, THR. MEMBER-SECRETARY, YAVATMAL AND ANR — Bombay High Court (2025-06-27)
SHARDUL SAMEER POLKE v. R.T.M.N.U., THR. DIRECTOR, BOARD OF EXAMINATION AND EVALUATION, NAGPUR AND ANR. — Bombay High Court (2025-06-27)
THE DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, BHUSAWAL AND ANOTHER v. SHASHIKALA @ SUSHILA SHANKARRAO BHALEKAR — Bombay High Court (2025-06-27)
JAYSHREE BABARAO DAHULE v. STATE OF MAHARASHTRA, THR. SECRETARY, SCHOOL EDUCATION AND SPORTS DEPT., MUMBAI AND ORS — Bombay High Court (2025-06-27)
NIKITA D/O DIWAKAR SAWSAKADE AND ANOTHER v. DY. DIRECTOR AND MEMBER SECRETARY, S.T. CARTIFICATE, SCRUTINY COMMITTEE, NAGPUR — Bombay High Court (2025-06-27)
SMT. SHAKUNTALABAI HARISHCHANDRA AGRAWAL THROUGH LRS PRAMOD KUMAR S/O HARISHCHANDRA AGRAWAL v. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT AND 3 OTHERS — Bombay High Court (2025-02-28)