NITIN W. SAMBRE

22,478 recorded High Court judgment(s) · 2010–2025

Courts

Bombay High Court

22478

Disposed Off	4731
Admitted/Allowed/Granted/Rule Absolute	2234
OTHERS DISPOSED OFF	1807
Disposed off/Dismissed for default	1619
DISPOSED OFF	1446
Dismissed/Rule Discharged	1403
DISMISSED	1371
APPLICATION ALLOWED	1352

VISHNU PANDURANG DALVI AND ANR v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-07-04)
PUJA SANDIP RUDRE v. STATE OF MAHARASHTRA — Bombay High Court (2025-07-04)
THE EXECUTIVE ENGINEER, NIMN PAINGANGA PROJECT, DIVISION BEMBLA PROJECT, YAVATMAL v. PRADIP BHAURAO YENDE AND OTHERS — Bombay High Court (2025-04-09)
MANORANJAN S/O NIVARAN DEVALI AND ANOTHER v. UNION OF INDIA THROUGH THE GENERAL MANAGER, CENTRAL RAILWAY, CST MUMABI — Bombay High Court (2025-04-09)
GOVINDSINGH SHYAMRAO DHUMONE AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR, AMRAVATI AND 2 OTHERS — Bombay High Court (2025-04-09)
SMT. SUWARNA WD/O DEVKINANDAN TAORI AND OTHER v. KANHAIYALAL S/O GULARPRASAD YADAV AND OTHERS — Bombay High Court (2025-04-09)
KAMLABAI D. GAWANDE (DECEASED) THR. LRS. VAISHALI D. GAWANDE (AFTER MARRIAGE) VAISHALI K. DHARMALA v. STATE OF MAHARASHTRA THROUGH THE COLLECTOR, YAVATMAL AND OTHERS — Bombay High Court (2025-04-09)
THE NEW INDIA ASSURANCE CO. LTD., THR. ITS BRANCH MANAGER, YAVATMAL v. UMA SANJAY JAISWAL AND OTHERS — Bombay High Court (2025-04-09)
NAGORAO S/O AJABRAO SABE v. THE STATE OF MAHARASHTRA THROUGH DISTRICT COLLECTOR, BULDHANA AND OTHERS — Bombay High Court (2025-04-09)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., NAGPUR THROUGH THE SENIOR EXECUTIVE CLAMIS (LEGAL) v. AJABSING FULSING SOLANKE AND OTHERS — Bombay High Court (2025-04-09)