LexNITIN JAMDAR, SARANG VIJAYKUMAR KOTWAL
595 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 595 |
Disposal nature
| Disposed Off | 586 |
| Allowed To be withdrawn | 4 |
| Rejected | 2 |
| Allowed | 1 |
| Dismissed | 1 |
| TRANSFER TO OTHER COURT AT ADMISSION STAGE | 1 |
Recent judgments
- RENUKA @ RINKU @ RATAN KIRAN SHINDE AND ANR. v. UNION OF INDIA AND ORS. — Bombay High Court (2022-01-18)
- VILAS WAMANRAO PATIL v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-12-23)
- MANOJ JETHABHAI BHAMBHANIYA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2021-12-23)
- SADASHIV SHIVRAM AKARSHE AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-12-23)
- SAGAR ASHOK BHANSALI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-12-23)
- JAGJIT KAUR NIRMALSINGH v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-12-23)
- YUSUF FARUK SONGADIA v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-12-23)
- NARESH BHAISHANKAR RAVAL v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-12-23)
- CHIRAG CHUNILAL SHAH v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-12-23)
- RAVINDRA BABAN JADHAV v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2021-12-23)