NITIN JAMDAR, SANDEEP V. MARNE

98 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MRS. VANDANA RAGHUNATH LOHAR NEE VANDANA MADHUKAR SUTAR v. THE STATE OF MAHARASHTRA SOCIAL JUSTICE CULTURAL AFFAIRS AND SPECIAL AND ORS — Bombay High Court (2023-09-04)
• MRS. VANDANA RAGHUNATH LOHAR NEE VANDANA MADHUKAR SUTAR v. THE STATE OF MAHARASHTRA SOCIAL JUSTICE CULTURAL AFFAIRS AND SPECIAL AND ORS — Bombay High Court (2023-09-04)
• GRAMSEVAK SANGHARSH SAMITEE THR ITS SECRETARY v. THE STATE OF MAHARASHTRA THR ITS CHIEF SECRETARY AND ORS — Bombay High Court (2023-08-11)
• DEEPALI SAHEBRAO BACHHAV AND ORS v. THE STATE OF MAHARASHTRA THR MINISTRY OF FINANCE AND ORS — Bombay High Court (2023-08-11)
• SANDEEP N. BUGA v. PAWAN HANS LTD. AND ORS — Bombay High Court (2023-08-11)
• MANISH DILIP GAIKWAD AND ANR v. THE STATE OF MAHARASHTRA THR MINISTRY OF FINANCE AND ORS — Bombay High Court (2023-08-11)
• SHRI. PRAVIN DATTA WAGHMARE v. SHRI. DATTA BABU WAGHMARE AND ORS — Bombay High Court (2023-08-11)
• SHRINIVAS CHAKRAPANI SHINDE v. THE STATE OF MAHARASHTRA MININSTRY OF FINANCE AND ORS — Bombay High Court (2023-08-11)
• SAVITA MOTHABHAU KAPADNIS AND ORS v. THE STATE OF MAHARASHTRA THR MINISTRY OF FINANCE AND ORS — Bombay High Court (2023-08-11)
• GRAMSEVAK SANGHARSH SAMITEE THR ITS SECRETARY v. THE STATE OF MAHARASHTRA THR ITS CHIEF SECRETARY AND ORS — Bombay High Court (2023-08-11)