NITIN JAMDAR, . S.MANU

65 recorded High Court judgment(s) · 2008–2025

Courts

Kerala High Court

DISPOSED OF	42
DISMISSED	8
ALLOWED	7
CLOSED	4
DISMISSED FOR NON PROSECUTION	2
DISMISSED AS WITHDRAWN	1
DISPOSED OF AS WITHDRAWN	1

P N SASIKUMAR, v. M/S. THEKKADY ROSE PARK, — Kerala High Court (2025-04-11)
THE ANGAMALY MUNICIPALITY, v. COCHIN INTERNATIONAL AIRPORT LIMITED, — Kerala High Court (2025-04-11)
MUHSINA N., v. THE BRANCH MANAGER, — Kerala High Court (2025-04-11)
SARAMMA, v. THE DISTRICT COLLECTOR, — Kerala High Court (2025-04-11)
A.K. PRABHAVATHI, v. P. MUHAMMED ALI @ BAPPU, — Kerala High Court (2025-04-11)
GEORGE PHILIP v. UNION OF INDIA — Kerala High Court (2025-04-08)
SMT. VIJAYA SIVAN v. PRINCE PAUL JOHN, — Kerala High Court (2025-04-08)
SAJI D. v. STATE OF KERALA — Kerala High Court (2025-04-08)
T.K.PRADEEP KUMAR v. BALARAMA PANICKER — Kerala High Court (2025-04-08)
OUSEPH @ JOHNY v. KERALA GRAMIN BANK — Kerala High Court (2025-04-07)