NITIN JAMDAR, S.C. DHARMADHIKARI

25 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA, THE SECRETARY AND ORS. v. SMT. CHATURABAI ALIAS JADAWBEN BHIKALAL GUJAR (SINCE DECD.) THROUGH LRS. — Bombay High Court (2019-07-25)
• SHRI. NAGESH BAPU BAGAL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY OF PWD AND ORS. — Bombay High Court (2019-07-25)
• THE STATE OF MAHARASHTRA AND ORS v. RAJARAM AAPPA PHALLE SINCE DECEASED THROUGH LEGAL HEIR SACHIN RAJARAM PHALLE AND ORS — Bombay High Court (2019-07-25)
• DATTARAM VISHRAM SHINDE v. MAHARASHTRA MARITIME BOARD THROUGH CEO AND ORS — Bombay High Court (2019-07-25)
• SHRI. NAGESH BAPU BAGAL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY OF PWD AND ORS. — Bombay High Court (2019-07-25)
• DATTARAM VISHRAM SHINDE v. MAHARASHTRA MARITIME BOARD THROUGH CEO AND ORS — Bombay High Court (2019-07-25)
• SHRI. NAGESH BAPU BAGAL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY OF PWD AND ORS. — Bombay High Court (2019-07-25)
• SHADAB M. KHANBANDE v. STATE OF MAHARASHTRA THROUGH REVENUE DEPT. AND ORS. — Bombay High Court (2019-07-25)
• SHRI. KISHOR RAMCHANDRA MADE v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ORS — Bombay High Court (2019-07-25)
• SHRI. NAGESH BAPU BAGAL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY OF PWD AND ORS. — Bombay High Court (2019-07-25)