NITIN JAMDAR, NITIN W. SAMBRE

26 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• BABURAO KOMTI USENDI v. STATE OF MAHARASHTRA, THR. SECRETARY, EDUCATION YOUTH WELFARE DEPT., MUMBAI AND OTHERS — Bombay High Court (2024-09-13)
• EDUCATION SOCIETY YAVATMAL THR. ITS SECRETARYDHANANJAY DIWAKAR PANDE v. THE STATE OF MAHA., THR. ITS SECRETARY, DEPT. OF SCHOOL EDUCATION AND SPORTS, MUMBAI AND OTHERS — Bombay High Court (2024-09-13)
• SIDDHARTH SHIKSHAN SANSTHA, ASTUL, PATUR, AKOLA THROUGH ITS MANAGER AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, SCHOOL EDUCATION AND SPORTS DEPT., MUMBAI AND OTHERS — Bombay High Court (2024-09-13)
• SURENDRA MADHUKARRAO HADOLE v. SANT GADGEBABA AMRAVATI UNIVERSITY, AMRAVATI AND ORS — Bombay High Court (2024-09-12)
• ARCHANA D/O UTTAMRAO PATHADE (NOW SOU. ARCHANA W/O ONKAR KADAWE) v. THE STATE OF MAHA. THR. ITS SECRETARY, DEPARTMENT OF SECONDARY AND HIGHER SEC. EDUCATION, MUMBAI — Bombay High Court (2024-09-12)
• DR. KUWARLAL S/O HIRALAL WASNIK v. SANT GADGEBABA AMRAVATI UNIVERSITY AND OTHERS — Bombay High Court (2024-09-12)
• DEEPAK VISHWASRAO BOROKAR v. THE STATE OF MAH. THR. SECTY. AND ORS — Bombay High Court (2024-09-12)
• NAYANA D/O VINYAKRAO DONGRE v. STATE OF MAHARASHTRA THROUGH SECY EDUCATION DEPTT., MANTRALAYA MAUMBAI AND OTHERS — Bombay High Court (2024-09-12)
• SAMEER MANOHARRAO DAKHOLE AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMENT DEPT., BOMBAY AND OTHERS — Bombay High Court (2024-09-12)
• RAJVEER SINGH SANWAL, PROPRIETOR, SANWAL COAL CARRIERS LTD., BALLARPUR, CHANDRAPUR v. WESTERN COAL FIELDS LTD., THR. CHAIRMAN CUM MANAGING DIRECTOR, WCL HEAD QUARTERS, NAGPUR — Bombay High Court (2024-09-12)