NITIN JAMDAR, MILIND N. JADHAV

20 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• UTKARSH AGARWAL v. STATE BANK OF INDIA AND ORS — Bombay High Court (2021-01-05)
• SONIYA MAGASVARGIYA BAHUUDESHIYA MAHILA SHIKSHAN SANSTHA , SOLAPUR AND ORS v. THE STATE OF MAHARASHTRA THROUGH PRIN. SECRETARY, WOMEN AND CHILD DEVELOMENT DEPT. AND ORS — Bombay High Court (2020-12-08)
• HEMAL PRADIP MEHTA AND ANR. v. STATE OF MAHARASHTRA THROUGH GOVERNMENT PLEADER AND 4 ORS. — Bombay High Court (2020-12-08)
• SONIYA MAGASVARGIYA BAHUUDESHIYA MAHILA SHIKSHAN SANSTHA , SOLAPUR AND ORS v. THE STATE OF MAHARASHTRA THROUGH PRIN. SECRETARY, WOMEN AND CHILD DEVELOMENT DEPT. AND ORS — Bombay High Court (2020-12-08)
• VIDYABEN K PANNAAL v. STATE OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2020-11-03)
• SUZLON ENERGY LIMITED v. THE CONTROLLER GENERAL OF PATENTS, DESIGNS AND TRADEMARKS MUMBAI AND ANR — Bombay High Court (2020-10-29)
• S.N. SHIVPRAKRASH v. CHIEF OFFICER MUMBAI REPAIR and RECONSTRUCTION BOARD, MAHADA AND 4 ORS. — Bombay High Court (2020-10-27)
• RAJESH PODDAR v. RESERVE BANK OF INDIA AND 12 ORS — Bombay High Court (2020-10-15)
• RAJESH G. PODDAR v. CANARA BANK AND 3 ORS — Bombay High Court (2020-10-15)
• ANJU RAJESH PODDAR v. CANARA BANK AND 3 ORS. — Bombay High Court (2020-10-15)