LexNITIN JAMDAR, M. M. SATHAYE
1,885 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1885 |
Disposal nature
| Disposed Off | 1866 |
| DISPOSED OFF | 12 |
| Disposed off as Withdrawn | 2 |
| Allowed | 2 |
| Rule Made Absolute | 1 |
| Rejected | 1 |
| Transfer to other Court | 1 |
Recent judgments
- AVINASH JAYWANT PATIL v. STATE OF MAHARSHTRA THR PRINCIPAL SECRETARY DEPT. AND ORS — Bombay High Court (2025-08-14)
- RAJENDRA MAHDUKAR SALOKHE AND ORS v. STATE OF MAHARASHTRA THR ITS PRINCIPAL SECRETARY AND ORS — Bombay High Court (2024-09-23)
- ASHPAK GULAB BAGWAN AND ORS v. STATE OF MAHARASHTRA THR ITS PRINCIPAL SECRETARY REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2024-09-23)
- SUGRAVI MAINUDDIN KHALID AND ORS v. STATE OF MAHARASHTRA THR ITS PRINCIPAL SECRETARY AND ORS — Bombay High Court (2024-09-23)
- BABASO ALLAHBAKSH MHALDAR AND ORS v. STATE OF MAHARASHTRA THR ITS PRINCIPAL SECRETARY REVENUE AND FOREST DEPT AND ORS — Bombay High Court (2024-09-23)
- SURAJ SHIVAJI SARDESAI v. THE STATE OF MAHARASHTRA THR. THE SECRETARY SCHOOL EDUCATION ADN SPORTS DEP. AND ORS — Bombay High Court (2024-09-20)
- TAMANNA HAPHIJ SHAIKH v. THE STATE OF MAHARASHTRA THR THE PRINCIPAL SECRETARY AND ORS — Bombay High Court (2024-09-20)
- AMOL MAHAVIR BORGAVE v. THE STATE OF MAHARASHTRA THR. THE SECRETARY SCHOOL EDUCATION AND SPORTS DEPARTMENT AND ORS — Bombay High Court (2024-09-20)
- SUJIT SURESH KORUCHE v. THE STATE OF MAHARASHTRA THR. THE SECRETARY SCHOOL EDUCATION AND SPORTS DEPARTMENT AND ORS — Bombay High Court (2024-09-20)
- NAVJEEVAN GRAM VIKAS TARUN MANDAL AND ANR v. THE STATE OF MAHARASHTRA THR RHE SECRETARY SCHOOL EDUCATION AND ORS — Bombay High Court (2024-09-20)