NITIN JAMDAR, ANIL S. KILOR

469 recorded High Court judgment(s) · 2021–2024

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Courts

Bombay High Court

469

Disposal nature

Disposed-Off	304
DISPOSED OFF AS A WITHDRAWN	43
REJECTED	34
C.A. Disposed off	27
ALLOWED	25
DISMISSED	16
DISPOSED OFF	13
PARTLY ALLOWED	3

Recent judgments

YAMUNABAI DATTRAYA SANAP AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH CHIEF SECRETARY, MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2024-09-04)
MKS CONSTRO VENTURE PVT.LTD. AND INFRA TECH CONSTRUCTION COMPANY, THR. AUTH.SIGNATORY, FIRDOS PATHA v. STATE OF MAHARASHTRA, MINISTRY OF PUBLIC WORKS DEPARTMENT, THROUGH ITS PRINCIPLE SECRETARY, MUMBAI — Bombay High Court (2021-03-12)
THE PR. COMMISSIONER OF INCOME TAX-2, NAGPUR v. SHEETAL DUSHYANT CHATURVEDI — Bombay High Court (2021-03-12)
SMT. SUMEDHA WD/O SHRIDHAR GHATATE v. THE STATE OF MAHA., THROUGH ITS SECT. GENERAL ADMINISTRATION DEPT., MUMBAI AND OTHERS — Bombay High Court (2021-03-12)
SHRI BHUWANLAL RAMJI JAMAIWAR v. THE UNION OF INDIA REPRESENTED THR. THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS — Bombay High Court (2021-03-11)
MR. DHANRAJ ANANDRAOJI PANCHBUDHE AND OTHERS v. COAL INDIA LIMITED, KOLKATA THR. ITS SECRETARY AND ANOTHER — Bombay High Court (2021-03-11)
S.B. AND COMPANY, THR. ITS PARTNER BARSHI AHEMAD S/O MOHD. SHARIF QURESHI v. STATE OF MAHARASHTRA, THR. DEPARTMENT OF REVENUE AND FOREST, MUMBAI AND OTHERS — Bombay High Court (2021-03-11)
SUJATA SHILANAND KAMBLE v. THE STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2021-03-11)
NITESH BHAURAO BHISE AND ANOTHER v. THE STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2021-03-11)
PRALHAD RAMDHAN RATHOD v. THE STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2021-03-11)