NITIN JAMDAR, ANIL L. PANSARE

531 recorded High Court judgment(s) · 2022–2022

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Courts

Bombay High Court

531

Disposal nature

DISPOSED OFF	227
Disposed-Off	84
DISPOSED OFF AS A WITHDRAWN	51
ALLOWED	39
REJECTED	34
DISMISSED	28
C.A. Disposed off	24
RULE DISCHARGED	19

Recent judgments

SMT. MANISHA MAHADEO GEDAM v. ZILLA PARISHAD, GADCHIROLI THR. ITS CHIEF EXECUTIVE OFFICER AND OTHERS — Bombay High Court (2022-05-06)
M/S MAULI CONSTRUCTION AND CEMENT DEPOT, THR. PROPRIETOR, TUSHAR VISHWANATH PATHAKN AND OTHERS v. THE WASHIM URBAN CO-OPERATIVE BANK LTD., THR. AUTHORIZED OFFICER, AMRVATI — Bombay High Court (2022-05-06)
ASLAM ABDUL BASHIR KHAN AND ANOTHER v. GIC HOUSING FINANCE LTD. NAGPUR THROUGH ITS AUTHORIZED OFFICER AND OTHERS — Bombay High Court (2022-05-06)
SHRI VARSHAKETU S/O SAKHARAM RAUT AND OTHERS v. THE STATE OF MAHARASHTRA, GENERAL ADMINISTRATION DEPARTMENT, THROUGH ITS SECRETARY, MUMBAI AND OTHE — Bombay High Court (2022-05-06)
SMT. MANISHA MAHADEO GEDAM v. ZILLA PARISHAD, GADCHIROLI THR. ITS CHIEF EXECUTIVE OFFICER AND OTHERS — Bombay High Court (2022-05-06)
JEEVAK AUSHADHI AROGYA SHETKI SANSHODHAN SANSTHA, PIPRI, BHANDARA, THR. SECRETARY AND ANOTHER v. JAIPRAKASH PANDHARI GHARDE AND OTHERS — Bombay High Court (2022-05-06)
YADAORAO S/O CHAMBHARU BHOYAR v. THE STATE OF MAHA. THR. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, GONDIA AND OTHERS — Bombay High Court (2022-05-06)
SANTOSH S/O SITARAM TARU (KOLI) v. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2022-05-06)
AVINASH GANPATRAO SHEGAONKAR AND ANOTHER v. THE ASSISTANT CHARITY COMMISSIONER- II NAGPUR — Bombay High Court (2022-05-05)
HDB FINANCIAL SERVICES LTD., NAGPUR THR. MORTAGAGE LEGAL MANAGER/AUTHORIZED OFFICER, AMOL J. GOLE v. THE DISTRICT MAGISTRATE/COLLECTOR, NAGPUR AND OTHERS — Bombay High Court (2022-05-05)