LexNITIN JAMDAR, A.M. KHANWILKAR
544 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 544 |
Disposal nature
| Disposed Off | 310 |
| Allowed | 65 |
| Dismissed | 56 |
| Allowed To be withdrawn | 38 |
| (unspecified) | 32 |
| Admitted and Disposed Off | 11 |
| Dissmiss For Default/Non-Prosecution | 11 |
| Rejected | 7 |
Recent judgments
- KUMARI MADHURI D/O RAJARAM PAWAR, NOW MRS. MADHURI W/O DARYAVSING BHAMRE v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2013-02-08)
- KUMARI MADHURI D/O RAJARAM PAWAR, NOW MRS. MADHURI W/O DARYAVSING BHAMRE, v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2013-02-08)
- KUM. SHWETA D/O DARYAVSINGH BHAMARE v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2013-02-08)
- KUM. SHWETA D/O DARYAVSINGH BHAMARE, v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2013-02-08)
- KUM. SHWETA DARYAVSINGH BHAMARE v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPT OF TRIBAL DEVELOPMENT AND ORS — Bombay High Court (2013-02-08)
- NEETA PRASHANT GAIKWAD (ORIG RESP IN FCA) AND ANR v. PRASHANT SHANKAR GAIKWAD — Bombay High Court (2012-11-29)
- SHASHI LEEKHA S/O SHUBHASH CHANDER LEEKHA v. SHEILA SHASHI LEEKHA — Bombay High Court (2012-07-23)
- PRAFULLA KRISHNA PATIL v. SOU. RASIKA AJIT MITHE ALIAS RASIKA JANARDHAN BHOIR AND ORS — Bombay High Court (2012-07-20)
- SMT. MANISHA VASANT KAMATHE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, SOCIAL JUSTICE DEPT AND ORS — Bombay High Court (2012-07-20)
- ARUNA BALASAHEB BHUJBAL v. SMT.CHANDANI BHARAT DULANI AND ORS. — Bombay High Court (2012-07-13)