NITIN JAMDAR

1,792 recorded High Court judgment(s) · 2012–2019

Courts

Bombay High Court

1792

Disposed Off	724
DISPOSED OFF	362
(unspecified)	228
Dismissed	193
Allowed	93
DISMISSED	47
Dissmiss For Default/Non-Prosecution	46
WITHDRAWN	23

SHRI. KRUSHNA SHIVA KENE v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-11-25)
SHRI. KRUSHNA SHIVA KENE v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-11-25)
VAIBHAV DESHPANDE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-13)
RAHEJA VIHAR CO-OPERATIVE HSG.SOCIETIES ASSOCIATION LTD. v. MUMBAI CORPORATION OF GREATER MUMBAI AND ORS. — Bombay High Court (2019-08-09)
NASHIK NAGRIK KRUTI SAMITI v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-09)
KAUSTUBHA DATTATRAY GOKHALE AND ANR. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-09)
USHA KAKADE v. VISTRA ITCL (INDIA) LTD.(FORMERLY KNOWN AS IL AND FS TRUST COMPANY LTD.) AND 3 ORS. — Bombay High Court (2019-08-09)
LAVASA CORPORATION LIMITED v. SHYAMSUNDER HARIBHAU POTARE AND ORS. — Bombay High Court (2019-08-09)
PRAVIN SITARAM SAWANT v. DR. BALASAHEB SAWANT KOKAN KRISHI VIDYAPEETH AND ANR. — Bombay High Court (2019-08-09)
NASHIK MUNICIPAL CORPORATION THROUGH MUN. COMMISSIONER, CITY ENGINEER AND ORS v. HIRISHIKESH ARUN NAZRE — Bombay High Court (2019-08-09)