NITIN JAMDAR

9,537 recorded High Court judgment(s) · 2003–2022

Courts

Bombay High Court

9537

Disposed Off	2264
Allowed	1423
ABSOLUTE	1296
(unspecified)	1275
Rejected	739
Dismissed	646
DISPOSED OFF	565
Disposed off/Dismissed for default	377

SUKHDEO BHAGUJI BULAKHE v. M/S. BAJAJ AUTO LTD. — Bombay High Court (2022-11-24)
DEEPSHIKHA AMRISH CHAUHAN NEE DEEPSHIKHA HANSRAJ RATHOD v. CAPT. AMRISH SURYAKANT CHAUHAN — Bombay High Court (2020-02-14)
SHRI GURUNATH RAGHUVIR MANJAREKAR v. SMT. SUNANDA VAMAN MATE AND ANR. — Bombay High Court (2019-11-29)
SHRI GURUNATH RAGHUVIR MANJAREKAR v. SMT. SUNANDA VAMAN MATE AND ANR. — Bombay High Court (2019-11-29)
SHRI GURUNATH RAGHUVIR MANJAREKAR v. SMT. SUNANDA VAMAN MATE AND ANR. — Bombay High Court (2019-11-29)
SHRI.BALASO DATTATRAYA PATIL v. ANANDRAO MAHADEO MALI (DECEASED THRU LRS.) — Bombay High Court (2019-11-19)
SHRI.BALASO DATTATRAYA PATIL v. ANANDRAO MAHADEO MALI (DECEASED THRU LRS.) — Bombay High Court (2019-11-19)
M/S. TOP SYRINGE MFG. CO. v. RAMLAL BHAGWATI YADAV AND ORS — Bombay High Court (2019-10-16)
MEGHRAJ GOYAL v. GOPAL DAS JAGAT RAM PVT. LTD. AND ANR — Bombay High Court (2019-10-16)
SHRI BABAN SAHADU GAIKWAD (DECEASED THROUGH LEGAL HEIRS) A SHRI VISHWANATH BABAN GAIKWAD v. SSHRI KISAN SAHADU GAIKWAD (DECEASED THR. LRs) AND ORS. — Bombay High Court (2019-07-26)