NITIN B. SURYAWANSHI, PRAVIN S. PATIL

247 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• PRASAD S/O DATTATREY RAJKONDAWAR v. STATE OF MAHARASHTRA, THR PSO. PS ETAPALLI, DIST. GADCHIROLI — Bombay High Court (2025-05-05)
• OMPRAKASH SUNIL MANAPURE v. THE STATE OF MAHARASHTRA THR PS KELVAD NAGPUR RURAL DIST. NAGPUR — Bombay High Court (2025-05-05)
• SANGITA WD/O. SANJAY DEVHARE (KEWAT) v. THE STATE OF MAH. THR. PSO, PS, CHIKHALI, TQ. CHIKHALI, DIST. BULDHANA. — Bombay High Court (2025-05-02)
• SUNIL JANKIRAM DUNDYAR (IN JAIL) v. STATE OF MAH., THR. P.S.O. P.S. CHIKHLI, TAH. and DISTBULDHANA — Bombay High Court (2025-05-02)
• SWAPNIL S/O. VIJAY KARANDE AND OTHERS v. STATE OF MAH. THR. PSO, PS MOUDA TAH. MOUDA DIST. NAGPUR AND ANOTHER. — Bombay High Court (2025-03-21)
• MOHSIN HUSSAIN AND 3 OTHERS v. STATE OF MAH. THR. PSO HINGANGHAT DIST.WARDHA AND ANOTHER — Bombay High Court (2025-03-21)
• RAJNESH RAJENDRAPAL NAIDU v. NEHA W/O RAINESH NAIDU (JOSHI) — Bombay High Court (2025-03-21)
• RAYEES AHMAD SHEIKH S/O ASADULLA SHEIKH v. STATE OF MAH. THR. ASSIST. COMMISSIONER OF POLICE ANTI TERROR SQUAD NAGPUR — Bombay High Court (2025-03-21)
• SAMIM KARIM SAYYAD v. STATE OF MAH. THR. PSO SAKOLI CITY TAH. AND DIST.BHANDARA AND ANOTHER — Bombay High Court (2025-03-21)
• SK SIRAJ @ SHERKHAN S/O SK. ISMILE. v. STATE OF MAHA, THR PSO. PS. YASHODHARA NAGAR, NAGPUR — Bombay High Court (2025-03-21)