NITIN B. SURYAWANSHI, M. W. CHANDWANI

80 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• WASIM KHAN S/O AJIM KHAN (IN JAIL) v. THE STATE OF MAHARASHTRA, THR. P.S.O. P.S. RAMNAGAR, CHANDRAPUR — Bombay High Court (2025-05-06)
• SIRAJKHAN PATHAN @ RAJA S/O SHAHADAT KHAN PATHAN v. THE STATE OF MAHRASHTRA, THR. P.S.O. P.S. RAMNAGAR, CHANDRAPUR — Bombay High Court (2025-05-06)
• MAKSUD SHEIKH GAFFUR SHEIKH AND ANOTHER v. STATE OF MAHARASHTRA, THR. P.S.O. RAMNAGAR POLICE STATION, CHANDRAPUR — Bombay High Court (2025-05-06)
• JOBI ASHOKAN WELYTHAN v. STATE OF MAHARASHTRA, THR. P.S.O. P.S. RAMNAGAR, CHANDRAPUR — Bombay High Court (2025-05-06)
• SALIM KHAN PATHAN @ GOLDI KARIM KHAN PATHAN v. STATE OF MAHARASHTRA, THR. P.S.O. P.S. RAMNAGAR, CHANDRAPUR — Bombay High Court (2025-04-28)
• SHAMUJI S/O JYOTIRAM LOKHANDE AND OTHERS v. SMT. SONALI WD/O SUNIL LOKHANDE AND OTHERS — Bombay High Court (2025-03-18)
• BRAMHA @ BRAMHANAND KISAN SHINDE(IN JAIL) v. STATE OF MAH., THR. THE OFFICER IN CHARGE P S KALAMB DIST YAVATMAL — Bombay High Court (2025-03-12)
• THE DEPUTY COLLECTOR (LAND ACQUISITION OFFICER), ROAD PROJECT, YAVATMAL v. SMT. KALPANA W/O PARASRAM ADE AND OTHERS — Bombay High Court (2025-03-12)
• RAHUL BABANRAO BHAD v. THE STATE OF MAHARASHTRA, THR. PSO, RAJAPETH POLICE STATION, DIST. AMRAVATI — Bombay High Court (2025-03-04)
• SHRIHRI @ HARI MAHADEO BAWANE v. STATE OF MAHARASHTRA PSO SEWAGRAM, DIST. WARDHA — Bombay High Court (2025-02-06)