LexNISHITA MHATRE, R.M. LODHA
76 recorded High Court judgment(s) · 2001–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 76 |
Disposal nature
| DISPOSED OFF | 65 |
| Dismissed/Rule Discharged | 6 |
| WITHDRAWN | 2 |
| Dismissed | 1 |
| TRANSFERED TO APPELLATE SIDE | 1 |
| By Transfer | 1 |
Recent judgments
- BHANDARE RAMESH JAGANNATH v. STATE OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2007-01-23)
- VASANTI U.SRIVASTAVA v. ADARSH VIDYA MANDIR TRUST and ORS. — Bombay High Court (2007-01-23)
- PRAMOD N.BAGUL v. MEDICAL COUNCIL OF INDIA and ORS. — Bombay High Court (2007-01-23)
- sky anchorage co-op hsg. ltd and anr v. the muncipal corpn of gr. mumbai and 6 ors — Bombay High Court (2007-01-23)
- DURGAPRASAD PURSHOTTAMLAL and CO. v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2007-01-23)
- MARTIN FRANCIS D MELLO AND 5 ORS. v. UNION OF INDIA AND 5 ORS. — Bombay High Court (2007-01-23)
- VIJAY RAMANNA v. UNION OF INDIA and ORS. — Bombay High Court (2007-01-23)
- REV.FATHER VERNON AGUIAR v. THE BRIHAN MUMBAI MAHANAGAR PALIKA and ORS. — Bombay High Court (2007-01-23)
- KALAWATIDEVI GUPTA AND NAR. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2007-01-23)
- S.S. VIDEO VISION AND 4 ORS. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2007-01-23)