NISHITA MHATRE

9,786 recorded High Court judgment(s) · 2001–2023

Courts

Bombay High Court

9786

Disposed Off	2230
Allowed	1524
Dismissed	1427
Rejected	1110
DISPOSED OFF	914
Allowed To be withdrawn	605
OTHERS DISPOSED OFF	358
Dissmiss For Default/Non-Prosecution	289

SAKINABI MOHAMED ASHIQ AND OTHRS v. BRIHANMUMBAI MUNICIPAL CORPORATION — Bombay High Court (2023-02-27)
TUKARAM TANAJI MANDHARE and ORS. v. RAYMOND WOOLLEN MILLS LTD. and ORS. — Bombay High Court (2022-02-01)
SHRI PANDURANG DAGDU LOHAR v. 1. SAU. VIMAL RAJARAM LOHAR AND ORS. — Bombay High Court (2018-01-24)
SHRI PANDURANG DAGDU LOHAR v. 1. SAU. VIMAL RAJARAM LOHAR AND ORS. — Bombay High Court (2018-01-24)
SOU. SUMAN BANDU GHORPADE v. 1. KUNDALIKA NANDU GHORPADE AND ORS. — Bombay High Court (2013-08-02)
SOU. SUMAN BANDU GHORPADE v. 1. KUNDALIKA NANDU GHORPADE AND ORS. — Bombay High Court (2013-08-02)
1. BALASO MARUTI LADGAONKAR v. 1.SHRI RAGHUNATH MARUTI LADGAONKAR AND ORS. — Bombay High Court (2013-07-30)
1. BALASO MARUTI LADGAONKAR v. 1.SHRI RAGHUNATH MARUTI LADGAONKAR AND ORS. — Bombay High Court (2013-07-30)
MR. ISHWARLAL SHYAMLAL CHAURASIA v. SHRI RAMCHANDRA SITLAPRASAD CHAURASIA AND ORS — Bombay High Court (2012-08-21)
GILAB MOHAMMAD BAHADU PATEL, DECED. HIS L.R'S 1A. RAJIYABI GULALB MOHAMMAD PATEL AND ORS. v. 1. BABAMIYA MAQBAL PATEL, DECED. HIS L.R.'S 1A SAMAD BABAMIYA PATEL AND ORS. — Bombay High Court (2012-01-16)