NISHA M. THAKORE

234 recorded High Court judgment(s) · 2021–2026

Courts

Gujarat High Court

234

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	63
27-WITHDRAWN @ ADM.STAGE	29
46-ANY OTHER MODE @ FH	21
53-ALLOWED / GRANTED @ ADM.STAGE	20
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	19
35-ANY OTHER MODE @ ADM.STAGE	11
26-DISMISSED @ ADM.STAGE	11
40-WITHDRAWN @ FH	11

NATIONAL INSURANCE COMPANY LTD. v. JAMNABEN WD/O SHANKARBHAI HALABHAI MACHHAR — Gujarat High Court (2026-04-28)
NATIONAL INSURANCE COMPANY LTD. v. LEGAL HEIRS OF DECD. HITESH POKIYA — Gujarat High Court (2026-04-27)
RELIANCE GENERAL INSURANCE CO. LTD. v. HARDIK JITENDRABHAI PATEL — Gujarat High Court (2025-09-08)
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED v. DHARAMSINH AMARSINH VASAVA — Gujarat High Court (2025-09-08)
HETALBEN RAJESHBHAI SHAH v. HEIRS OF DECEASED AFFAN SHOEB PATEL — Gujarat High Court (2025-08-01)
HETALBEN RAJESHBHAI SHAH v. HEIRS OF DECD MOHSIN FARUQ MENDA — Gujarat High Court (2025-08-01)
ANITABEN RAMABHAI BHOI v. NARESHBHAI PASHABHAI SOLANKI — Gujarat High Court (2025-08-01)
VAJUBHAI MAGANBHAI RUDATALA v. GUJARAT STATE ROAD TRANSPORT CORPORATION — Gujarat High Court (2025-07-29)
UNITED INDIA INSURANCE CO. LTD. v. MINOR UTTAM HARESHBHAI JINJALA — Gujarat High Court (2025-07-10)
GENERAL MANAGER UNION OF INDIA v. VANZARA RAMESHBHAI HIRABHAI — Gujarat High Court (2025-07-10)