NISHA GUPTA,NARENDRA KUMAR JAIN

22 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• OM PRAKASH v. DEPUTY SECRETARY DEP AND ORS — Rajasthan High Court (2011-11-25)
• RAMESH CHAND SHARMA v. DEPT SECRETARY DEP AND ORS — Rajasthan High Court (2011-11-25)
• MUKESH KHATANA v. STATE MEDICAL AND HEALTH DEPORS — Rajasthan High Court (2011-11-25)
• RAM CHARAN MEENA AND ORS v. STATE REVENUE DEPARTMENT ORS — Rajasthan High Court (2011-11-25)
• RAJ LAGHU UDHYOG NIGAM KARMCHARI SANGH v. RAJ SMALL INDUSTRIES CORP. — Rajasthan High Court (2011-11-25)
• R R V P N LTD, JAIPUR v. ROOPA RAM JAT — Rajasthan High Court (2011-11-25)
• NEETU KUMARI v. STATE OF RAJ AND ORS — Rajasthan High Court (2011-11-23)
• BABU LAL SAINI andANR v. STATE OF RAJ AND ORS — Rajasthan High Court (2011-11-23)
• ALKA BAPTIST AND ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2011-11-23)
• SMT GEETA DEVI GURJAR andANR v. STATE OF RAJ AND ORS — Rajasthan High Court (2011-11-23)