LexNISHA GUPTA,AMITAVA ROY
51 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 51 |
Disposal nature
| DISMISSED | 23 |
| ALLOWED | 15 |
| DISPOSED OF | 12 |
| (unspecified) | 1 |
Recent judgments
- RAM SINGH v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- NAVEEL AHAMED v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- GHUDARAM v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- KRNTI JAIN v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- ABDUL HAMID v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- VIRENDRA KUMAR v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- ABDUL HANIF v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2014-04-07)
- MUKESH KUMAR MEENA AND ORS v. VIKASH KUMAR AGARWAL AND ORS — Rajasthan High Court (2013-07-02)
- SUMER SINGH RAJAWAT AND ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-07-02)
- MANJU KUMARI MEENA v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-07-02)