NISHA GUPTA,AJAY RASTOGI

29 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• GAHSI @GHISA v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-05-29)
• SHYAM LAL AND ANR v. OM PRAKASH AND ORS — Rajasthan High Court (2015-05-29)
• JEETRAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-05-28)
• DR I K MANSOORI v. U O I AND ORS — Rajasthan High Court (2015-05-28)
• ANUPAM MANDAL v. UNION OF INDIA and ORS — Rajasthan High Court (2015-05-27)
• RAMESH DURGAN v. BALWANT SINGH AND ORS — Rajasthan High Court (2015-05-27)
• ASHOK @BACHHA v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-05-27)
• JAIPRAKESH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-05-27)
• DEVI SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-05-27)
• NIHALA v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2015-05-26)