LexNISHA GUPTA
3,697 recorded High Court judgment(s) · 2010–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3697 |
Disposal nature
| ALLOWED | 1557 |
| DISMISSED | 1478 |
| DISPOSED OF | 245 |
| PREMPTORY | 243 |
| WITHDRAWN | 108 |
| PARTLY ALLOWED | 48 |
| COMPROMISED | 6 |
| BOGUS | 5 |
Recent judgments
- SANTOSH SHRIVASTAVA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)
- PRABHU SINGH v. RAJ.BOARD OF MUSLIM WAKLF — Rajasthan High Court (2015-05-12)
- ROOP SINGH@NAKKA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)
- MANISH AGRAWAL@MANOJ v. CONTROL BUREAU OF NARCOTIC THROUGH PP — Rajasthan High Court (2015-05-12)
- BUNDI CENTRAL CO.OP.BANK v. R.S.R.T.C. THR OFFICE SUPERINTENDENT — Rajasthan High Court (2015-05-12)
- PRAMOD v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)
- DULA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)
- JITENDRA SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)
- AJAYPAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)
- BABLU@SHIV CHARAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-05-12)