NIRZAR S. DESAI
4,542 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 4542 |
Disposal nature
| 27-WITHDRAWN @ ADM.STAGE | 1438 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 684 |
| 40-WITHDRAWN @ FH | 664 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 510 |
| 35-ANY OTHER MODE @ ADM.STAGE | 272 |
| 26-DISMISSED @ ADM.STAGE | 223 |
| 56-DISPOSED AT ADMISSION STAGE | 171 |
| 46-ANY OTHER MODE @ FH | 103 |
Recent judgments
- MAHOBATSINH HANUBHAI SISODIYA v. SATATE OF GUJARAT — Gujarat High Court (2026-05-27)
- BAKUBHAI NANUBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- AMIT MAHENDRABHAI GANGERA v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- IBRAHIM KHALILBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- MOHAMMAD ARSHAD SAMIMALAMBHAI RAJAPUT v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- PARTH RAJESHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- DIPAKBHAI SATYANARAYAN SOMANI THRO AARTI SATYANARAYAN SOMANI v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- DHARMESH @ DHAMO GORDHANBHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- ARJUNBHAI VIPULBHAI CHAUHAN v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-27)
- GHANSHYAM @ GHANTI JAGJIVANDAS DANIDHARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-26)
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