NIRMALJIT KAUR, S. KHEHAR

56 recorded High Court judgment(s) · 2005–2013

Courts

Disposal nature

Recent judgments

• HARDEEP SINGH AND ANR. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2013-05-08)
• PREM SHARMA & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2009-08-17)
• SUKHI RAM & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2009-08-17)
• PUSHPA RANI v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2009-08-17)
• SHAYAMA DEVI v. STATE OF HARYANA — Punjab & Haryana High Court (2009-08-13)
• ROOR SINGH v. F.C. REV. AND ORS — Punjab & Haryana High Court (2009-01-15)
• TARLOK SINGH v. F.C.R AND ORS. — Punjab & Haryana High Court (2009-01-15)
• SAB INDUSTRIES LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-01-07)
• GULABA v. FINANCIAL COMMISSIONER HRY. & ORS. — Punjab & Haryana High Court (2008-12-24)
• AVTAR SINGH AND ORS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-12-24)