NIRMALJIT KAUR,. MEENAKSHI I. MEHTA

39 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/S ASSET RECONSTRUCTION COMPANY LIMITED v. DISTRICT MAGISTRATE AND ANOTHER — Punjab & Haryana High Court (2021-01-27)
• M/S LAKSHAY AND COMPANY v. GURUGRAM METROPOLITAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2021-01-27)
• LAKHVIR SINGH AND ORS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-01-27)
• BHARAT SANCHAR NIGAM LTD.AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-01-27)
• M/S ASSET RECONSTRUCTION COMPANY (INDIA) LTD v. DISTRICT MAGISTRATE, AMRITSAR AND OTHERS — Punjab & Haryana High Court (2021-01-27)
• SUNIL MALHOTRA v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR — Punjab & Haryana High Court (2021-01-27)
• SURINDER KUMAR v. CHANDIGARH ADMINISTRATION & OTHERS — Punjab & Haryana High Court (2021-01-27)
• CENTRAL BOARD OF SECONDARY EDUCATION v. CHAHAT VERMA AND OTHERS — Punjab & Haryana High Court (2021-01-27)
• M/S LAKSHAY AND COMPANY v. GURUGRAM METROPOLITAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2021-01-27)
• DHARMINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-01-27)