NIRMALJIT KAUR

11,057 recorded High Court judgment(s) · 1996–2025

Courts

Disposal nature

Recent judgments

• RAJBIR S/O RATTAN SINGH v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2025-01-20)
• MUKESH KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-01-20)
• RAJ BALA DEVI v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2024-02-22)
• CHANDER VANTI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-02-22)
• RANDHIR SINGH MANN v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2023-02-21)
• PRABHJOT SINGH @ BABBA v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-01-19)
• WAKIL AHMED v. STATE OF HARYANA — Punjab & Haryana High Court (2021-01-13)
• MOHIT v. STATE OF HARYANA — Punjab & Haryana High Court (2021-01-11)
• BUTA RAM v. HUSSAN LAL AND OTHERS — Punjab & Haryana High Court (2021-01-07)
• VARINDER SINGH KHANGURA AND OTHERS v. KRISHAN KUMAR AND OTHERS — Punjab & Haryana High Court (2021-01-07)