NIRMALJIT KAUR,DINESH MEHTA

120 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• NARESH CHANDRA JAJRA v. JODHPUR DEVELOPMENT AUTHORITY AND ORS. — Rajasthan High Court (2018-10-05)
• CHOTU LAL and ORS v. STATE and ORS — Rajasthan High Court (2018-09-14)
• HARCHARAN SINGH and ORS v. STATE and ORS — Rajasthan High Court (2018-09-14)
• SITA RAM v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2018-09-14)
• LAXMAN RAM SWAMI and ORS v. STATE and ORS — Rajasthan High Court (2018-09-14)
• DEVI SINGH SHEKHAWAT and ORS v. STATE and ORS — Rajasthan High Court (2018-09-14)
• MOOLCHAND SAINI v. STATE OF RAJASTHAN and ORS. — Rajasthan High Court (2018-09-14)
• JAGDISH RAI and ORS v. STATE and ORS — Rajasthan High Court (2018-09-14)
• PURSHOTTAM LAL SHARMA and ORS v. STATE and ORS — Rajasthan High Court (2018-09-14)
• DALURAM KUMAWAT AND ORS v. STATE AND ORS — Rajasthan High Court (2018-09-14)