NIRMALJIT KAUR,. ASHUTOSH MOHUNTA

61 recorded High Court judgment(s) · 2008–2013

Courts

Disposal nature

Recent judgments

• UOI v. CENTRAL ADMINISTRATIVE TRIBUNAL — Punjab & Haryana High Court (2013-11-19)
• S. POONNAMMAL v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-09-05)
• TEK CHAND v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-09-05)
• RATTAN SINGH v. CHD. ADMN. AND ORS. — Punjab & Haryana High Court (2009-08-13)
• SUKHDEV SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-28)
• STATE OFPB.ETC. v. INDER SINGH DHILLON — Punjab & Haryana High Court (2009-05-28)
• STATE OF PUNJAB & ORS. v. SAT PAL SHARMA AND ORS. — Punjab & Haryana High Court (2009-05-28)
• RAJPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2009-05-27)
• MUKHTIAR SINGH v. FINANCIAL CIMMISIONER HARYANA CHD AND OTHERS — Punjab & Haryana High Court (2009-05-22)
• DIRECTOR GENERAL (WORKS) CPWD AND ORS. v. G.C. WAHI AND ORS. — Punjab & Haryana High Court (2009-05-20)