NIRMALJIT KAUR
5,812 recorded High Court judgment(s) · 1990–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 5812 |
Disposal nature
| PREMPTORY | 5202 |
| DISPOSED OF | 309 |
| DISMISSED | 164 |
| ALLOWED | 55 |
| REMANDED | 33 |
| (unspecified) | 20 |
| MODIFIED | 14 |
| WITHDRAWN | 8 |
Recent judgments
- LRS.OF MANI LAL v. HEMANT AND ORS. — Rajasthan High Court (2024-07-29)
- SHRAWAN KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2018-11-03)
- INDRA DEVI v. SUB-DIVISIONAL OFFICER — Rajasthan High Court (2018-11-03)
- SMT. MUNNA DEVI AND ORS. v. KRISHNA CHANDRA @ KANHAIYA LAL — Rajasthan High Court (2018-11-03)
- RAFFIQ v. BUNDU KHAN — Rajasthan High Court (2018-11-03)
- LRS OF NARENDRA SINGH BHATI v. LRS OF FATEH SINGH RATHORE AND ORS. — Rajasthan High Court (2018-11-03)
- GHANSHYAM v. STATE OF RAJASTHAN — Rajasthan High Court (2018-09-28)
- PAPPU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2018-09-28)
- ADAT KHAN v. STATE and ORS — Rajasthan High Court (2018-08-30)
- LRS OF BRIJ BIHARI v. COLLECTOR, NAGAUR AND ORS — Rajasthan High Court (2018-08-30)
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