NIRMAL YADAV,. JASBIR SINGH

53 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• DEV DUTT v. DHARAM PAL — Punjab & Haryana High Court (2007-08-07)
• JASMEL SINGH v. KAUR SINGH & ORS. — Punjab & Haryana High Court (2007-07-20)
• MUKHTIAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2007-07-02)
• EXECUTIVE ENGINEER v. KATAR SINGH AND ANR. — Punjab & Haryana High Court (2007-05-25)
• M.C.NABHA v. RULIA RAM AND ORS. — Punjab & Haryana High Court (2007-05-25)
• HIMANSHU GUPTA AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-05-24)
• MANISH SETHI AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-24)
• KAPIL SINGLA AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-24)
• MANDEEP KAKKAR v. G N D U AND ANR. — Punjab & Haryana High Court (2007-05-23)
• RAJESH BHARDWAJ AND ANR. v. CH. DEVI LAL UNIV. AND ORS. — Punjab & Haryana High Court (2007-05-22)