NIRMAL YADAV
124 recorded High Court judgment(s) · 2003–2011
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 124 |
Disposal nature
| DISPOSED | 122 |
| DISMISSED | 1 |
| GRANTED | 1 |
Recent judgments
- BHUWAN SINGH LATWAL v. STATE — Uttarakhand High Court (2011-03-03)
- VIKASH KUMAR v. SMT. PREETI — Uttarakhand High Court (2011-03-01)
- SMT. MANPREET KAUR AND ANR v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2011-03-01)
- JAYPAL v. STATE — Uttarakhand High Court (2011-02-28)
- SUSHIL KUMAR v. STATE — Uttarakhand High Court (2011-02-28)
- JAVED KHAN v. STATE — Uttarakhand High Court (2011-02-25)
- KASHMIR SINGH v. STATE — Uttarakhand High Court (2011-02-25)
- CHUNNAN v. STATE — Uttarakhand High Court (2011-02-25)
- SMT. MAMTA AND ANR v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2011-02-24)
- DIGAR SINGH v. STATE — Uttarakhand High Court (2011-02-22)
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