NIRMAL YADAV,. ASHUTOSH MOHUNTA

79 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• SARAL KUMARI AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-01-08)
• LABH SINGH AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• ISHWAR DEVI ETC. v. COMMISSIONER, HISSAR ETC. — Punjab & Haryana High Court (2006-12-18)
• PALWINDER SINGH v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• JUJHAR SINGH v. ADDL. DEPUTY COMMISSIONER AND ORS. — Punjab & Haryana High Court (2006-12-18)
• KAILASH WATI AND ORS. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2006-12-14)
• GIRDHARI LAL ETC. v. STATE OF PB. — Punjab & Haryana High Court (2006-12-12)
• MAM RAJ v. FINANCIAL COMMISSIONER AND ORS. — Punjab & Haryana High Court (2006-12-08)
• BAL KRISHAN v. STATE OF PB. & ORS. — Punjab & Haryana High Court (2006-12-08)
• HARDIP SINGH AND ANR. v. COMMISSIONER AND ORS. — Punjab & Haryana High Court (2006-12-07)