NIRMAL YADAV

51 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• DARSHAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2011-07-27)
• MUKESH KUMAR MARWAHA & ANR. v. STATE OF PUNJAB & ANR. — Punjab & Haryana High Court (2011-07-21)
• MUKESH KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-02-26)
• M/S JAGTAR SINGH PRABH DYAL v. PB. ST. CIVIL SUPPLIES CORP. — Punjab & Haryana High Court (2009-09-25)
• ASHA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-01-19)
• DALIP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-03)
• KRISHAN KUMAR v. CHANDERPAL & ANR. — Punjab & Haryana High Court (2008-07-03)
• DURGA PARSHAD AND ORS. v. JAI NARAIN SHARMA AND ORS. — Punjab & Haryana High Court (2008-07-03)
• STATE OF HARYANA AND ORS v. BAL KISHAN AND ORS — Punjab & Haryana High Court (2008-07-02)
• STATE OF HARYANA ETC. v. BUDH RAM AND ORS. — Punjab & Haryana High Court (2008-05-26)