NIRAL R. MEHTA

6,080 recorded High Court judgment(s) · 2021–2026

Courts

Gujarat High Court

6080

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2831
27-WITHDRAWN @ ADM.STAGE	1215
40-WITHDRAWN @ FH	631
38-RULE ABSOLUTE/ALLOWED @ FH	469
53-ALLOWED / GRANTED @ ADM.STAGE	272
56-DISPOSED AT ADMISSION STAGE	125
28-REJECTED @ ADM.STAGE	104
26-DISMISSED @ ADM.STAGE	90

NATHUBHAI SURABHAI @ SHIVABHAI BHARWAD v. STATE OF GUJARAT — Gujarat High Court (2026-05-22)
M.V. LAILA PROSPERA (IMO NO. 9149897) v. UNITED ASIA BUNKERING AND TRADING PTE. LTD. — Gujarat High Court (2026-05-08)
SHRI SWASTIK ENTERPRISE v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
M.V. LAILA PROSPERA (IMO NO. 9149897) v. UNITED ASIA BUNKERING AND TRADING PTE. LTD. — Gujarat High Court (2026-05-08)
AMAR RAJ ENTERPRISE v. JOINT SECRETARY — Gujarat High Court (2026-05-08)
VINIT RAMESHBHAI PARIKH v. STATE OF GUJARAT — Gujarat High Court (2026-04-29)
NRUPESH NARENDRABHAI TALATI v. STATE OF GUJARAT — Gujarat High Court (2026-04-28)
JUNI MARKET VEPARI ASSOCIATION v. CHIEF OFFICER — Gujarat High Court (2026-04-16)
INDRAJIT GOPALDAS BHATIA v. STATE OF GUJARAT — Gujarat High Court (2026-04-16)
SAMSON CLEMENT CHRISTIAN v. STATE OF GUJARAT — Gujarat High Court (2026-03-23)