NINALA JAYASURYA,TUHIN KUMAR GEDELA

322 recorded High Court judgment(s) · 2025–2026

Courts

Andhra Pradesh High Court

322

DISMISSED	175
DISPOSED OF NO COSTS	31
PARTLY ALLOWED NO COSTS	31
DISMISSED AS INFRUCTUOUS	21
DISMISSED AS NON PROSECUTION	20
CLOSED NO COSTS	17
WITHDRAWN	10
ALLOWED NO COSTS	8

GOVERNMENT OF A.P., I&CAD DEPT., AND 2 OTHERS v. MR. P. RADHA KRISHNA REDDY, A.K. NAGAR, NELLORE. — Andhra Pradesh High Court (2026-04-09)
The Zilla Grandhalaya Samstha v. K V RAGHAVA RAO — Andhra Pradesh High Court (2026-01-06)
C. ADILAKSHMI v. STATE OF AP — Andhra Pradesh High Court (2025-12-21)
Mr. V.M. Radha Krishna, v. Government of Andhra Pradesh, — Andhra Pradesh High Court (2025-12-21)
Secy., Finance Dept., v. Chaparala Adi Lakshmi, — Andhra Pradesh High Court (2025-12-21)
THE SPECIAL DEPUTY COLLECTOR v. NALLAVADLA MALLIKARJUNA REDDY & 361 OTHERS — Andhra Pradesh High Court (2025-12-21)
SPL DY COLLECTOR, SPSR NELLORE DIST v. V VENKATA RATNAM NAIDU, SPSR NELLORE DIST & 25 OTHERS — Andhra Pradesh High Court (2025-12-21)
K.VENKATESH BABU, BHIMAVARAM, W.G.DISTRICT v. THE COMMISSIONER OF SCHOOL EDUCATION & 7 OTHERS — Andhra Pradesh High Court (2025-12-21)
V.M. Radha Krishna v. Government of Andhra Pradesh, — Andhra Pradesh High Court (2025-12-21)
M/s. MANSAS Trust, v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-11-06)