NINALA JAYASURYA,TARLADA RAJASEKHAR RAO

832 recorded High Court judgment(s) · 2025–2026

Courts

Andhra Pradesh High Court

832

DISMISSED	470
WITHDRAWN	78
DISPOSED OF NO COSTS	69
ALLOWED NO COSTS	62
DISMISSED AS INFRUCTUOUS	61
DISMISSED AS NON PROSECUTION	35
PARTLY ALLOWED NO COSTS	25
CLOSED NO COSTS	23

DR. N. RASOOL v. KONA SASIDHAR, IAS — Andhra Pradesh High Court (2026-01-30)
MATHAMSETTI NAGA VEERA VENKATA SATYANARAYANA MURTHY v. THE Pr COMMISSIONER OF INCOME TAX — Andhra Pradesh High Court (2025-12-04)
The Revenue Divisional Officer-cum v. U.M.Eranna — Andhra Pradesh High Court (2025-10-16)
U.Savithramma, v. The Mandal Revenue Officer (LAO), — Andhra Pradesh High Court (2025-10-16)
Uppar Raghuveer v. Mandal Revenue Officer-Cum-Land Acquisition Officer, — Andhra Pradesh High Court (2025-10-16)
The Mandal Revenue Officer v. Uppar Raghuveer — Andhra Pradesh High Court (2025-10-16)
THE REVENUE DIVISIONAL OFFICER v. U.K. RAM MOHAN — Andhra Pradesh High Court (2025-10-16)
U.K.Allappa (Died) by LRs v. Mandal Revenue Officer -cum- L.A.O — Andhra Pradesh High Court (2025-10-16)
U.Yellamma (died) v. The Mandal Revenue Officer (LAO) — Andhra Pradesh High Court (2025-10-16)
The Mandal Revenue Officer v. U.Yellamma — Andhra Pradesh High Court (2025-10-16)