NINALA JAYASURYA,T MALLIKARJUNA RAO

607 recorded High Court judgment(s) · 2024–2025

Courts

Andhra Pradesh High Court

607

DISMISSED	347
DISMISSED AS NON PROSECUTION	95
PARTLY ALLOWED NO COSTS	80
DISMISSED NO COSTS	68
DISPOSED OF NO COSTS	6
ALLOWED NO COSTS	5
CLOSED NO COSTS	4
DISMISSED AS ABATED	1

The Revenue Divisional Officer-Cum- Land Acquisition v. B.V. Krishna Reddy, — Andhra Pradesh High Court (2025-05-08)
The REvenue Divisional Officer-cum-LAnd Acquisition OFficer v. Boreddy Narayanamma — Andhra Pradesh High Court (2025-05-08)
The Revenue Divsional Officer v. Boreddy Nagireddy — Andhra Pradesh High Court (2025-05-08)
The Revenue Divisional Officer v. Manapati Rangaswamy — Andhra Pradesh High Court (2025-05-08)
The Revenue Divisional Officer-cum-Land Acquisition Officer v. Srui Manapati Sreeramulu — Andhra Pradesh High Court (2025-05-08)
The Revenue Divisional Officer-Cum- Land Acquisition Officer v. Boreddy Rama Linga Reddy, — Andhra Pradesh High Court (2025-05-08)
The Revenue Divisional Officer v. Boreddy Venkataswamy Reddy — Andhra Pradesh High Court (2025-05-08)
The REvenue Divisional Officer-cum-Land Acquisition v. Boreddy Rama Krishna Reddy — Andhra Pradesh High Court (2025-05-08)
The Revenue Divisional Officer-cum-Land Acquisition v. Boreddy Kameswara Reddy — Andhra Pradesh High Court (2025-05-08)
The Revenue Divisional Officer v. Boreddy Chandra Sekhar Reddy — Andhra Pradesh High Court (2025-05-08)