NINALA JAYASURYA,SUMATHI JAGADAM

138 recorded High Court judgment(s) · 2024–2025

Courts

Andhra Pradesh High Court

138

COMPROMISE	24
DISMISSED	22
ALLOWED NO COSTS	21
DISMISSED AS NON PROSECUTION	14
DISPOSED OF NO COSTS	14
WITHDRAWN	13
CLOSED NO COSTS	12
DISMISSED NO COSTS	8

HINDUJA LEYLAND FINANCE LIMITED v. M/S. MITRA AUTO AGENCIES PRIVATE LIMITED — Andhra Pradesh High Court (2025-11-13)
SREEDEVI DIGITAL SYSTEMS PRIVATE LIMITED v. B RANGA RAO — Andhra Pradesh High Court (2025-04-24)
G.CHENNAREDDY v. ASST COMMROF ENDOWMENTS,GUNTUR & 5 ORS — Andhra Pradesh High Court (2025-04-24)
Iska Vijaya Kumar Reddy v. N. Vijaya Krishna — Andhra Pradesh High Court (2025-04-09)
Iska Madhukar Reddy v. N. Vijaya Krishna — Andhra Pradesh High Court (2025-04-09)
Iska Vijaya Kumar Reddy v. N.Vijaya Krishna — Andhra Pradesh High Court (2025-04-09)
Iska Sree Devamma v. N.Vijaya Krishna — Andhra Pradesh High Court (2025-04-09)
A.S.V. KRISHNAM RAJU(DEAD) v. THE DEPUTY DIRECTOR OF ENFORCEMENT — Andhra Pradesh High Court (2025-03-27)
A.SOBHA v. K.G.NETAJI BABU — Andhra Pradesh High Court (2025-03-27)
A VISWANATHA RAJU v. THE DEPUTY DIRECTOR OF ENFORCEMENT — Andhra Pradesh High Court (2025-03-27)