NINALA JAYASURYA

9,118 recorded High Court judgment(s) · 2004–2026

Courts

Andhra Pradesh High Court

9118

DISPOSED OF NO COSTS	5054
CLOSED NO COSTS	1305
WITHDRAWN	976
ALLOWED NO COSTS	812
DISMISSED AS INFRUCTUOUS	351
DISMISSED	303
DISMISSED NO COSTS	151
DISMISSED AS NON PROSECUTION	82

Kethi Krishna Reddy, v. Sri. Sashi Bhushan Kumar, I.A.S — Andhra Pradesh High Court (2026-05-07)
P. Doraswamy, v. K. Sudhakar, — Andhra Pradesh High Court (2026-05-06)
T.SIDDA REDDY v. KONA SASHIDHAR — Andhra Pradesh High Court (2026-05-06)
CH RAJA PRABHAKARA REDDY v. KONA SASHIDHAR — Andhra Pradesh High Court (2026-05-06)
P RAMANAIAH v. Sri.V.Vinaya Chandu — Andhra Pradesh High Court (2026-05-06)
A GANGADHAR GURUKUL v. M/S APCO INFRATECH PRIVATE LIMITED — Andhra Pradesh High Court (2026-05-06)
GADE HANUMANTHA RAO NAIDU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
G.S. Viswamurthy v. Tirumala Tirupati Devasthanam — Andhra Pradesh High Court (2026-05-06)
MUPPALA RADHAIAH RADHA NAIDU v. THE DISTRICT COLLECTOR — Andhra Pradesh High Court (2026-05-06)
Sri Anna Pavan Babu, S/o. Chenchaiah v. The Govt., of A.P., — Andhra Pradesh High Court (2026-05-06)