NILU AGRAWAL,. V.N. SINHA

153 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• Rajiv Roushan v. Sarika — Patna High Court (2015-11-04)
• The Regional Manager and Anr v. M/s Surendra Prasad Singh and Ors — Patna High Court (2015-11-04)
• The Regional Manager United India Insurance Company and Anr v. M/s Surendra Prasad Singh and Ors — Patna High Court (2015-11-04)
• Sant Kumar Prasad and Anr v. Mostt. Rampati Devi — Patna High Court (2015-11-04)
• Sunita Kumari v. Vinoda Nand Bharti — Patna High Court (2015-11-04)
• Kiran Devi v. Arvind Kumar Singh — Patna High Court (2015-09-14)
• NATIONAL HIGHWAY AUTHORITY OF v. THE UNION OF INDIA and ORS — Patna High Court (2015-07-30)
• SHIVAM HOUSING PVT.LTD and ORS v. THAKUR MITHILESH KUMAR SINGH — Patna High Court (2015-07-30)
• SMT. PUSHPA RANI v. SRI RAJESH KUMAR — Patna High Court (2015-07-23)
• RAGHUBANSH SINGH v. SMT. MALA DEVI — Patna High Court (2015-07-10)