LexNILU AGRAWAL,. NAVANITI PRASAD SINGH
879 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 879 |
Disposal nature
| DISMISSED | 419 |
| ALLOWED | 233 |
| DISPOSED | 170 |
| WITHDRAWN | 42 |
| D.F.D. FOR NON APPEARANCE | 8 |
| DISPOSAL WITH OBSERVATION | 4 |
| CONVERTED | 2 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- Binod Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2017-03-08)
- LALDHAR MANDAL and ORS v. The State of Bihar and Ors — Patna High Court (2017-03-08)
- Bhudeo Prasad Singh v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Old Secretariat, Patna and Ors — Patna High Court (2017-03-01)
- Maheru Shah Jabin v. The State Of Bihar and Ors — Patna High Court (2017-03-01)
- Sanjay Kumar Gupta v. The State Of Bihar and Ors — Patna High Court (2017-02-23)
- Dr. Shesh Nath Tiwary and Anr v. The State Of Bihar and Ors — Patna High Court (2017-02-23)
- Prabhat Kumar v. The Union Of India, Through Chairman and Ors. — Patna High Court (2017-02-23)
- Arti Kumari @ Nibha v. The Bihar School Examination Board, Through Its Chairman and Ors. — Patna High Court (2017-02-23)
- Binod Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2017-02-23)
- Arun Kumar Sinha and Ors v. The State Of Bihar and Ors — Patna High Court (2017-02-23)