LexNILU AGRAWAL,. AJAY KUMAR TRIPATHI
1,935 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1935 |
Disposal nature
| DISMISSED | 1278 |
| DISPOSED | 299 |
| ALLOWED | 144 |
| WITHDRAWN | 135 |
| D.F.D. FOR NON APPEARANCE | 71 |
| REJECTED | 7 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- Mohan Shankar Prasad v. The State Of Bihar Through Mr. Anjani Kumar Singh At Present Chief Secretary Bihar and Ors — Patna High Court (2018-07-03)
- Rajan Kumar and Ors v. The Chancellor Of University, Raj Bhawan, Patna and Ors — Patna High Court (2018-07-03)
- Sri Suman Saurav and Anr v. The Chancellor, Universities Of Bihar and Ors — Patna High Court (2018-07-03)
- The Bhagalpur National College and Ors v. The Registrar T. M. Bhagalpur University, Bhagalpur and Ors — Patna High Court (2018-07-03)
- Anish Chandra Satya and Ors v. The Union Of India and Ors — Patna High Court (2018-07-03)
- Lalan Kumar v. The Vice Chancellor, Baba Saheb Bhim Rao Ambedkar Bihar University and Anr — Patna High Court (2018-07-03)
- Nand Dulari Kumari @ Mosmat Nand Dulari Devi v. The State Of Bihar and Ors — Patna High Court (2018-07-03)
- Pramod Kumar Singh and Anr v. The State Of Bihar and Ors — Patna High Court (2018-07-03)
- Kaushal Kishor and Anr v. The State Of Bihar Through Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2018-07-03)
- Tushar Kant Upadhaya and Ors v. The State Of Bihar and Ors — Patna High Court (2018-07-02)