LexNILU AGRAWAL
7,181 recorded High Court judgment(s) · 2009–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 7181 |
Disposal nature
| BAIL GRANTED | 5558 |
| DISPOSED | 625 |
| REJECTED | 451 |
| ALLOWED | 236 |
| WITHDRAWN | 148 |
| DISMISSED | 113 |
| BAIL REJECTED | 26 |
| D.F.D. FOR NON APPEARANCE | 11 |
Recent judgments
- KESHAV JHA @ RAJESH KUMAR v. The State of Bihar — Patna High Court (2019-06-20)
- RAJ KUMAR SINGH v. The State of Bihar — Patna High Court (2019-06-20)
- Durga Devi v. The State Of Bihar and Ors — Patna High Court (2019-06-20)
- HAFIZUL HAQUE v. The State of Bihar — Patna High Court (2019-06-20)
- VIKKI KUMAR v. THE STATE OF BIHAR — Patna High Court (2019-06-19)
- FAIYAZ ANSARI v. The State of Bihar — Patna High Court (2019-06-19)
- RAMCHANDRA YADAV v. The State of Bihar — Patna High Court (2019-06-19)
- GAURI PASWAN v. The State of Bihar — Patna High Court (2019-06-19)
- ARUN KUMAR GIRI @ ARUN GIRI v. The State of Bihar — Patna High Court (2019-06-19)
- DEEPAK KUMAR v. The State of Bihar — Patna High Court (2019-06-19)