NILU AGRAWAL

32 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• Prashant Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2017-05-08)
• Sri Rajesh Kumar v. Smt. Pushpa Rani — Patna High Court (2016-09-16)
• Rajesh Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2016-05-04)
• Wakil Prasad Rai v. The State Of Bihar and Ors — Patna High Court (2016-05-04)
• Md. Idrish Khan v. The State Of Bihar and Ors — Patna High Court (2016-04-29)
• Jaymanti Devi v. The State Of Bihar and Ors — Patna High Court (2016-04-29)
• BISHNU SINGH @ HARE BISHNU SINGH v. The State Of Bihar, Through The Home Secretary, Government Of Bihar, Patna and Ors. — Patna High Court (2016-04-29)
• GUDDU SINGH v. STATE OF BIHAR — Patna High Court (2015-05-20)
• AJAY SINGH v. THE STATE OF BIHAR — Patna High Court (2015-05-20)
• SURO YADAV and ORS v. STATE OF BIHAR — Patna High Court (2015-05-01)