LexNIKHIL S. KARIEL
5,370 recorded High Court judgment(s) · 2020–2026
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| Gujarat High Court | 5370 |
Disposal nature
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 1101 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1074 |
| 27-WITHDRAWN @ ADM.STAGE | 999 |
| 56-DISPOSED AT ADMISSION STAGE | 554 |
| 40-WITHDRAWN @ FH | 317 |
| 28-REJECTED @ ADM.STAGE | 293 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 277 |
| 44-PARTLY ALLOWED @ FH | 271 |
Recent judgments
- ROHITBHAI SONABHAI MARVADI @ SHAM SONABHAI MARVADI v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- GUFRAN ISMAIL SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
- MOHAMMAD SHOBAN IMTIYAZ SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
- MEHULKUMAR MANSUKHLAL NAKRANI v. NARCOTICS CONTROL BUREAU THRO INTELLIGENCE OFFICER — Gujarat High Court (2026-04-28)
- BHAILALBHAI MANORBHAI PADHIYAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-24)
- PARVINBANU IBRAHIMBHAI SULTAN MAMREJ KURESHI v. STATE OF GUJARAT — Gujarat High Court (2026-04-24)
- ARBAZKHAN DINESHBHAI RAJ v. STATE OF GUJARAT — Gujarat High Court (2026-04-24)
- DEVABHAI KARSHANBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2026-04-22)
- HIREN S/O. RAMBHAI UKABHAI VAJA (KOLI) v. STATE OF GUJARAT — Gujarat High Court (2026-04-20)
- NARESHBHAI BHUPATJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2026-04-13)