NIDHI GUPTA

11,114 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• NITTIKA SHARMA ALIAS NITTIKA v. SHUBHAM SHARMA — Punjab & Haryana High Court (2026-05-29)
• REKHA v. PARMOD SINGH — Punjab & Haryana High Court (2026-05-29)
• NITYA MITTAL v. MAHESH MITTAL AND ORS — Punjab & Haryana High Court (2026-05-29)
• HARISH KUMAR v. SAVITRI DEVI — Punjab & Haryana High Court (2026-05-29)
• MISRU v. AKHIL PILANI, IAS — Punjab & Haryana High Court (2026-05-29)
• CHEENA v. THANDI RAM JANGRA — Punjab & Haryana High Court (2026-05-27)
• AU SMALL FINANCE BANK LTD. v. JOGINDER SINGH LATHER AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• MAHIMA SAINI v. ASHOK SAINI AND ANOTHER — Punjab & Haryana High Court (2026-05-27)
• REETU RANI v. OMVEER — Punjab & Haryana High Court (2026-05-27)
• AMARPREET KAUR v. TARIK KHANNA — Punjab & Haryana High Court (2026-05-27)