NELSON SAILO, . BUDI HABUNG

32 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• The Food Corporation of India and Anr v. M/s Argi Enterprise — Gauhati High Court (2025-12-03)
• The State of AP and 5 Ors v. Bulang Marik — Gauhati High Court (2025-12-03)
• The State of AP and 5 Ors v. Bulang Marik — Gauhati High Court (2025-12-03)
• Tadang Tamut and 12 Ors v. Kaling Saro and 7 Ors — Gauhati High Court (2025-09-17)
• Om Prakash Sharma v. The Union of India and 6 Ors — Gauhati High Court (2025-09-17)
• All Arunachal Pradesh Elementary Teachers Associations v. The State of AP and 34 Ors — Gauhati High Court (2025-09-17)
• SMTI. POYEM PALAN v. THE STATE OF A.P. — Gauhati High Court (2025-09-15)
• Lijum Karbak and Anr v. The State of AP and 2 Ors — Gauhati High Court (2025-09-15)
• SMTI YAYUM NUKI v. THE STATE OF A.P. — Gauhati High Court (2025-09-15)
• Enoma Epralo v. THE STATE OF AP — Gauhati High Court (2025-09-15)